MUKUL MUDGAL,. AJAY TEWARI

91 recorded High Court judgment(s) · 2010–2010

Courts

Disposal nature

Recent judgments

• COMMISSIONER SECY,, PRINTING & STATIONARY & ANR. v. ROOP CHAND AND ORS. — Punjab & Haryana High Court (2010-11-12)
• COMMISSIONER SECRETARY, PRINTING HARYANA v. NARAIN SINGH, BINDER — Punjab & Haryana High Court (2010-11-12)
• COMMISSIONER SECRETARY, PRINTING HARYANA v. LAL SINGH, BINDER — Punjab & Haryana High Court (2010-11-12)
• COMMISSIONER SECY. PRINTING & STATIONARY & ANR. v. PRESIDING OFFICER LABOUR COURT CHD. AND ORS. — Punjab & Haryana High Court (2010-11-12)
• COMMISSIONER SECY., PRINTING & STATIONERY & ANR. v. ANIL KUMAR DHIMAN AND ANR. — Punjab & Haryana High Court (2010-11-12)
• COMMISSIONER SECY,, PRINTING & STATIONARY & ANR. v. AMI CHAND AND ORS. — Punjab & Haryana High Court (2010-11-12)
• COMMISSIOER SECRETARY PRINTING AND ANR. v. PRESIDING OFFICERS LABOUR COURT UT. CHD. AND ORS. — Punjab & Haryana High Court (2010-11-12)
• COMMISSIONER SECRETARY PRINTING HARYANA v. BASANT SINGH, M.O — Punjab & Haryana High Court (2010-11-12)
• COMMISSIONER SECY., PRINTING & STATIONERY & ANR. v. SUBHASH CHAND AND ORS. — Punjab & Haryana High Court (2010-11-12)
• COMMISSIONER, SECRETARY PRINTING HARYANA & ANR. v. TARIF SINGH. P.D. — Punjab & Haryana High Court (2010-11-12)