MUKUL MUDGAL

106 recorded High Court judgment(s) · 2009–2011

Courts

Disposal nature

Recent judgments

• PB. STATE INDS. DEV. CORP. LTD. v. VIRSA SINGH SIDHU — Punjab & Haryana High Court (2011-07-13)
• KANDOWALI COOP L&C SOCIETY LTD. v. P.S.I. & E.C. LTD. AND ANR. — Punjab & Haryana High Court (2011-03-31)
• PUNJAB AGRO INDUSTRIES CORPORATION LTD v. SH MOTA SINGH DEOL ANDO RS — Punjab & Haryana High Court (2011-03-30)
• ARPIT PROJECTS LIMITED v. GURGAON RECREATION PARK & ANOTHER — Punjab & Haryana High Court (2010-12-07)
• THE ARKITECKTUREL GRIDS v. IMPROVEMENT TRUST, LUDHIANA AND ORS. — Punjab & Haryana High Court (2010-11-18)
• ARUN MALIK v. PHD — Punjab & Haryana High Court (2010-11-10)
• M/S VIPUL LTD. v. M/S R.P. EMPIRES PVT. LTD. — Punjab & Haryana High Court (2010-11-09)
• GLOBAL AGRI SYSTEM PVT. LTD. v. INDIAN OIL CORPORATION LTD. — Punjab & Haryana High Court (2010-10-26)
• M/S J.C.GUPTA v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2010-10-13)
• M/S SAI BUILDERS v. HARYANA EMPLOYEES COOP. GROUP HOUSING LTD. — Punjab & Haryana High Court (2010-10-12)