MUKTA GUPTA,POONAM A. BAMBA

81 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• BALKISHAN v. STATE — Delhi High Court (2023-06-26)
• SUNIL @ SONU v. THE STATE OF DELHI — Delhi High Court (2023-06-26)
• PRITAM @ SONU v. STATE NCT OF DELHI — Delhi High Court (2023-06-26)
• SARTHAK KAPOOR v. STATE — Delhi High Court (2023-06-26)
• ANIL KUMAR v. STATE — Delhi High Court (2023-06-26)
• SMT. RAJESH & ANR v. STATE — Delhi High Court (2023-06-26)
• SATENDER SOLANKI v. STATE (NCT OF DELHI) & ANR — Delhi High Court (2023-06-26)
• STATE v. NIKHIL RANA & ORS — Delhi High Court (2023-06-26)
• SANDEEP KUMAR v. THE STATE ( GOVT OF NCT OF DELHI) — Delhi High Court (2023-06-26)
• MADHU BALA v. STATE — Delhi High Court (2023-06-26)