MUKTA GUPTA,NEENA BANSAL KRISHNA

25 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• YUDHVIR CHHIKARA v. PRIYANKA — Delhi High Court (2022-05-05)
• T. N. HAOKIP v. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS. — Delhi High Court (2022-04-29)
• ANGEL BROKING PVT LTD v. URMIL MODI — Delhi High Court (2022-04-29)
• R K JAIN v. UNION OF INDIA & ORS. — Delhi High Court (2022-04-28)
• LAXMI & ANR v. SHYAM PRATAP & ANR — Delhi High Court (2022-04-28)
• LALIT MAKHAN v. AARTI VALIA — Delhi High Court (2022-04-27)
• KRAYOCAL STATIONERY PVT. LTD. v. M/S POLO INDUSTRIES & ANR. — Delhi High Court (2022-04-26)
• MRS. KULAN RUKHSANA AMIN & ORS. v. GAURANG KANTH & ORS. — Delhi High Court (2022-04-19)
• PRAVIN KUMAR v. THE REGISTRAR CO-OPERATIVE SOCIETIES AND ANR. — Delhi High Court (2022-04-19)
• ANITA SAXENA v. AJIT SAXENA — Delhi High Court (2022-04-19)