MUKTA GUPTA,ANISH DAYAL

84 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• RAJU @ KRISTO v. STATE — Delhi High Court (2022-11-23)
• HUMESH @ BABU @ MURARI v. STATE — Delhi High Court (2022-11-14)
• SIDHARTH JEITLEY v. STATE — Delhi High Court (2022-11-14)
• DEVENDER KUMAR v. STATE NCT OF DELHI — Delhi High Court (2022-11-11)
• STATE v. ABUZAR@RAHIL — Delhi High Court (2022-11-10)
• BIKRAMJIT SINGH v. STATE — Delhi High Court (2022-11-10)
• VINOD KUMAR v. STATE — Delhi High Court (2022-11-03)
• PARVEEN KUMAR v. STATE — Delhi High Court (2022-11-03)
• ASHOK @ KULLU v. STATE — Delhi High Court (2022-11-03)
• HANUMAN MISHRA v. STATE — Delhi High Court (2022-11-03)