MUKTA GUPTA

9,131 recorded High Court judgment(s) · 2003–2025

Courts

Disposal nature

Recent judgments

• RAHMATULLAH v. STATE — Delhi High Court (2025-01-28)
• DEEPAK @ PRADEEP & ANR v. STATE OF NCT OF DELHI & ANR — Delhi High Court (2024-12-12)
• MEENAKSHI AGRAWAL v. DARAYUS NARIMAN & ANR — Delhi High Court (2024-11-18)
• BENNETT COLEMAN & COMPANY LIMITED v. ARG OUTLIER MEDIA ASIANET NEWS PRIVATE LTD& ORS. — Delhi High Court (2024-11-05)
• UBE INDUSTRIES LIMITED & ANR v. S. VIJAYA BHASKAR & ORS — Delhi High Court (2024-10-04)
• M/S SOBTI FURNITURE MART PVT LTD v. RAVINDER KUMAR SURI — Delhi High Court (2024-09-12)
• B. BRAUN MEDICAL (INDIA) PVT . LTD. v. SHANKHESHWAR IMPEX (PVT.) LTD. — Delhi High Court (2024-08-28)
• MUKESH GUPTA v. SANJEEV GUPTA & ANR. — Delhi High Court (2024-07-23)
• DR. SUKDHDEV SINGH GAMBHIR v. SH. AMRIT PAL SINGH GAMBHIR & ANR — Delhi High Court (2024-07-11)
• SAREGAMA INDIA LIMITED v. ZEE ENTERTAINMENT ENTERPRISES LIMITED — Delhi High Court (2024-05-29)