LexMUKHTAR AHMAD,RAM SURAT RAM (MAURYA)
28 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 28 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 17 |
| Allowed/Partly Allowed on merits | 8 |
| Dismissed on merits | 3 |
Recent judgments
- CHANDU v. STATE — Allahabad High Court (2018-07-13)
- NATHI SINGH v. STATE OF U.P. — Allahabad High Court (2018-05-31)
- BALBIR v. STATE OF U.P. — Allahabad High Court (2018-05-31)
- RESHAM LAL v. STATE OF U.P. — Allahabad High Court (2018-05-31)
- SHAKIR ALI AND OTHERS v. STATE OF U.P. — Allahabad High Court (2018-05-31)
- SHREE RAM YADAV AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2018-05-31)
- OM VEER v. STATE OF U.P. — Allahabad High Court (2018-05-31)
- BASAU v. STATE — Allahabad High Court (2018-05-30)
- RAMU @ NARENDRA v. STATE OF U.P. — Allahabad High Court (2018-05-25)
- ZIAUDDIN v. STATE — Allahabad High Court (2018-05-23)