MUKESH RAJPUROHIT (V. J.)

27 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• VISHAMBHAR DAYAL SHARMA S/O SOHANLAL SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-06)
• SAMAYDEEN S/O KALLU v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-06)
• RIZWAN S/O SAHABUDDIN v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-06)
• KAILASH GURJAR S/O SH. DUDHAR GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-06)
• ANIL SHARMA @ ANIL PANDIT S/O SH. VIMAL KUMR SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-06)
• AATAM SINGH S/O GULSHER SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-06)
• HEMRAJ S/O KAJOD v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-06-06)
• MONU ALIAS MUKESH @ KACHERA S/O LATE SHRI RAJENDRA KACHERA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-06)
• MAHAVEER GURJAR S/O SHRI JASRAJ GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-05)
• OMPAL SINGH S/O LATE BAGDAWAT SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-06-05)