LexMRIDULA BHATKAR, P.B. MAJMUDAR
278 recorded High Court judgment(s) · 2009–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 278 |
Disposal nature
| (unspecified) | 144 |
| Disposed Off | 58 |
| DISPOSED OFF | 25 |
| Rejected | 13 |
| Allowed | 7 |
| Rule Discharged | 5 |
| Dismissed | 5 |
| OTHERS DISPOSED OFF | 5 |
Recent judgments
- TABAJI SAKHARAM SANAP v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2012-03-06)
- MISS. PINAL BALKRUSHN JOSHI v. UNIVERISTY OF MUMBAI AND ORS — Bombay High Court (2012-03-06)
- MAHARASHTRA CO-OPERATIVE CAPSULE INDUSTRIES LTD v. THE SECRETARY, CO-OPERATIVE AND TEXTILE DEPARTMENT — Bombay High Court (2012-03-06)
- INDIAN PERFORMING RIGHT SOCIETY LTD. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2011-12-23)
- DR. SHILPA KISAN PATIL v. STATE OF MAHARASHTRA AND 2 ORS. — Bombay High Court (2011-12-23)
- INDIAN HOTEL AND RESTAURANT ASSOCIATION v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2011-12-23)
- DURGA NIWAS CO-OP.HSG.SOC. v. THE STATE OF MAHARASHTRA AND 4 ORS — Bombay High Court (2011-12-23)
- RASHMI KAMAL SHAH AND 6 ORS. v. THE MUNICIPAL CORPORATION OF GREATER MUMBAI AND 5 ORS. — Bombay High Court (2011-12-21)
- SHRI VILE PARLE KELVANI MANDAL AND 2 ORS. v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS. AND N. TARANATH SHETTY AND ORS. — Bombay High Court (2011-12-21)
- SIDDHIVINAYAK TOWER CO-OP. HSG. SOC. v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 4 ORS. — Bombay High Court (2011-12-20)