MRIDULA BHATKAR

1,575 recorded High Court judgment(s) · 2011–2013

Courts

Bombay High Court

1575

Disposed off/Dismissed for default	741
Admitted/Allowed/Granted/Rule Absolute	698
Dismissed/Rule Discharged	91
Withdrawn	18
(unspecified)	12
Rejected at Admission stage	8
Remanded Back	4
DISPOSED OFF	1

EXECUTIVE ENGINEER, MEDIUM IRRIGATION PROJECT, DHULE v. SANJAY BAPULAL PATIL AND OTHERS — Bombay High Court (2013-10-23)
EXECUTIVE ENGINEER, MEDIUM PROJECT, DIV. 1 DHULE v. PANDIT HILAL PATIL AND ORS — Bombay High Court (2013-10-23)
SAHEDABEE MUSTAKAKHA PATHAN AND ORS v. UNITED INDIA INSURANCE CO. LTD THR DIVISIONAL MANAGER AND ANR — Bombay High Court (2013-10-23)
EXECUTIVE ENGINEER, MEDIUM PROJECT, DIV. 1 DHULE v. VIJAY RAMKRISHNA BHAVSAR, DIED THR. L.RS. BHAGVATI AND ORS — Bombay High Court (2013-10-23)
EXECUTIVE ENGINEER, MEDIUM PROJECT, DIV. 1 DHULE v. HILAL BHILA PATIL AND ORS — Bombay High Court (2013-10-23)
EXECUTIVE ENGINEER, MEDIUM PROJECT, DIV. 1 DHULE v. JAGANNATH KAUTIK PATIL AND ORS — Bombay High Court (2013-10-23)
EXECUTIVE ENGINEER, MEDIUM PROJECT, DIV. 1 DHULE v. PANDIT HILAL PATIL AND ORS — Bombay High Court (2013-10-23)
EXECUTIVE ENGINEER, MEDIUM PROJECT, DIV. 1 DHULE v. KHANDU YAMAJI CHAUDHARI, DIED THR.L.RS. GARBAD AND ORS — Bombay High Court (2013-10-23)
THE STATE OF MAHARASHTRA AND ANOTHER v. JANARDHAN SUKHADEO DHAKANE AND OTHERS — Bombay High Court (2013-10-23)
EXECUTIVE ENGINEER, MEDIUM PROJECT, DIV. 1 DHULE v. SAHEBRAO RAMCHANDRA PATIL AND ORS — Bombay High Court (2013-10-23)