LexMRIDULA BHATKAR, B.H. MARLAPALLE
59 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 59 |
Disposal nature
| OTHERS DISPOSED OFF | 30 |
| PARTLY ALLOWED PARTLY DISMISSED | 13 |
| APPEAL DISMISSED/CONFIRMED | 8 |
| DISPOSED OFF | 2 |
| REJECTED FOR NOT REMOVING OFFICE OBJECTIONS | 1 |
| APPEAL DISMISSED | 1 |
| APPEAL ALLOWED/REVERSED | 1 |
| REJECTED /DISPOSED AT ADM.STAGE(EXCEPT APPEAL) BAIL GR./REJ. | 1 |
Recent judgments
- THE STATE OF MAHARASHTRA v. BABAN KISAN KULVADE AND ANOTHER. — Bombay High Court (2010-06-15)
- THE STATE OF MAHARASHTRA v. BABAN KISAN KULVADE — Bombay High Court (2010-06-15)
- MADAN @ MADHU PATEKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2010-06-08)
- MADAN @ MADHU TAKIRA PATTEKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2010-06-08)
- RAMBAHADUR BHIMSINGH VISHWAKARMA v. THE STATE OF MAHARASHTRA — Bombay High Court (2010-05-06)
- MOHAMMED YAQUB ABDUL MAJID v. THE STATE OF MAHARASHTRA — Bombay High Court (2010-05-06)
- PUTALABAI BHIMASHANKAR PATTAN. v. STATE OF MAHARASHTRA. — Bombay High Court (2010-05-04)
- PUTALABAI BHIMASHANKAR PATTAN. v. STATE OF MAHARASHTRA. — Bombay High Court (2010-05-04)
- THE STATE OF MAHARASHTRA v. RAJESH BALAJI SAWANT AND ORS — Bombay High Court (2010-05-04)
- SHRI IRANAYYA REVANSIDHAYYA SWAMI v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2010-04-30)