MRIDUL KUMAR KALITA

4,252 recorded High Court judgment(s) · 2023–2026

Courts

Gauhati High Court

4252

Disposed Of	4066
Allowed	68
Dismissed	55
Rejected	20
Dismissed As infractuous	15
Dismissed On withdrawal no order for such liberty	9
Dismissed For default	7
Dismissed on withdrawal with liberty to approach again	6

KAMAKHAYA NATH v. THE STATE OF ASSAM — Gauhati High Court (2026-06-04)
KAMAKHYA NATH AND 2 ORS. v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-06-04)
SHUMAR ALI v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-06-04)
M/S TIRUPATI UDYOG v. DILIP HALOI — Gauhati High Court (2026-06-04)
NIVA BANIKYA AND 2 ORS v. RUMI BANIK AND ANR — Gauhati High Court (2026-06-03)
NERSING BASUMATARY v. THE STATE OF ASSAM — Gauhati High Court (2026-06-03)
SRI ANIL PEGU AND 4 ORS. v. THE STATE OF ASSAM — Gauhati High Court (2026-06-03)
SURAJ BHAN SINGH BHANDARI v. STATE OF ASSAM AND ANR — Gauhati High Court (2026-06-02)
NAZIR KAZI ALIAS BOGA ALIAS SYED NAZIR KAZI v. THE STATE OF ASSAM — Gauhati High Court (2026-06-02)
MD RAFIKUL ISLAM v. THE STATE OF ASSAM — Gauhati High Court (2026-06-02)