MOUSHUMI BHATTACHARYA, SIDDHARTHA ROY CHOWDHURY

49 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• RANJIT MANDAL v. UNION OF INDIA — Calcutta High Court (2023-01-13)
• SHYAMAL SHAIBYA v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-01-13)
• PARITOSH SUTRADHAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-01-13)
• RASIDUL HAQUE v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-01-13)
• GOUTAM GHOSH v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-01-13)
• AMINUR KHAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-01-13)
• BIPUL DAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-01-13)
• NILU MANDAL v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-01-13)
• UTSAV LEPCHA v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-01-13)
• MD. BAPI @ BAPI HAQUE AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-01-13)