MOUSHUMI BHATTACHARYA, SAUGATA BHATTACHARYYA

33 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• MADHAB CHANDRA SARDAR AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-17)
• ASIS CHANDRA DAS @ ASIS DAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-10-17)
• NACHIRUN BIBI v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-17)
• SK. ASITUL v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-17)
• MD RAFIK @ RAFIKUL ISLAM v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-17)
• LITAN MONDAL @ FEKKA AND ANOTHER v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-17)
• AKKUBBAR MONDAL AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-17)
• KARTICK DEBNATH AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-17)
• AMIRUDDIN AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-17)
• BHOLANATH MEHERA v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-17)