LexMOUSHUMI BHATTACHARYA, PRASENJIT BISWAS
226 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 226 |
Disposal nature
| ALLOWED | 124 |
| REJECTED | 80 |
| DISMISSED AS NOT PRESSED | 10 |
| DISMISSED AS WITHDRAWN | 6 |
| PARTLY ALLOWED | 2 |
| PARTLY DISPOSED | 1 |
| DISPOSED | 1 |
| DISMISSED | 1 |
Recent judgments
- DEBTANU PANDA AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-03-15)
- PARIMAL CHANDRA SINGHA v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-03-15)
- REJAUL HOSSAIN v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-03-15)
- RABISANKAR RAY v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-03-15)
- SHOHOR ALI AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-03-15)
- LEELA CHOWDHURY AND ANR. v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-03-15)
- GANESH MAHANTA AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-03-14)
- PRANESH TAMANG v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-03-14)
- PRADIP SINGHA v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-03-14)
- RANADIP ROY v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-03-14)