LexMOUSHUMI BHATTACHARYA,M.G.PRIYADARSINI
52 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 52 |
Disposal nature
| DISMISSED | 21 |
| DISMISSED FOR DEFAULT | 10 |
| DISPOSED OF NO COSTS | 9 |
| WITHDRAWN | 6 |
| ALLOWED NO COSTS | 2 |
| DISPOSED OF AS INFRUCTUOUS | 1 |
| CLOSED NO COSTS | 1 |
| DISMISSED AS ABATED | 1 |
Recent judgments
- M/s Image Developers Pvt.Ltd.rep by its v. N.Ravindra Kumar — Telangana High Court (2025-01-10)
- Sri Boyenepally Srijayavardhan v. Smt. V. Nirupama Reddy — Telangana High Court (2025-01-10)
- IMAGE DEV.P.LTD HYD v. N.SUBASH HYD — Telangana High Court (2025-01-10)
- M/S IMAGE DEVELOPERS PVT LTD v. B.RATNAKUMARI — Telangana High Court (2025-01-10)
- M/S IMAGE DEVELOPERS PVT LTD BY MD v. N.VIJAYALAKSHMI — Telangana High Court (2025-01-10)
- M/s. Image Developers Pvt.Ltd., v. N.Subhash — Telangana High Court (2025-01-10)
- M.Prema Latha v. Jaligama Prakash — Telangana High Court (2024-10-03)
- M/s. Vidya Vikas Samithi Trust Tandur v. Prof (Smt) Shashiprabha Manik Rao — Telangana High Court (2024-09-12)
- Taduri Prashanth v. The State of Telangana — Telangana High Court (2024-09-12)
- The Superintending Engineer v. M/s. Smaat India Private Limited — Telangana High Court (2024-09-10)