MOUSHUMI BHATTACHARYA,GADI PRAVEEN KUMAR

419 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• Bayyapu Surender Reddy v. Joint Collector — Telangana High Court (2026-05-06)
• Perelli Jyothi v. The State of Telangana — Telangana High Court (2026-05-06)
• Mr. Dr. Jonnada Hanumanth Rao v. DRC AGRO — Telangana High Court (2026-05-05)
• Mr. Dr. Jonnada Hanumanth Rao v. DRC AGRO a Partnership Firm — Telangana High Court (2026-05-05)
• M/s SRP Minerals Pvt. Ltd v. Union of India — Telangana High Court (2026-05-05)
• P.Yadi Reddy, v. The State of Telangana — Telangana High Court (2026-04-29)
• M/s. Vishnu Constructions v. The State of Telangana — Telangana High Court (2026-04-29)
• M/s. Avinash and Sukesh Constructions v. V. Mahender Reddy — Telangana High Court (2026-04-27)
• Prasad Sangula v. The Bank of India — Telangana High Court (2026-04-24)
• Kandi Ravinder Reddy v. M/s. ARSL Promoters and Developers, — Telangana High Court (2026-04-23)