LexMOUSHUMI BHATTACHARYA
3,501 recorded High Court judgment(s) · 2002–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 3501 |
Disposal nature
| DISPOSED | 2515 |
| DISMISSED | 404 |
| DISMISSED AS WITHDRAWN | 303 |
| DISMISSED FOR DEFAULT | 92 |
| DISMISSED AS NOT PRESSED | 87 |
| DISPOSED AS INFRUCTUOUS | 41 |
| (unspecified) | 18 |
| DISMISSED AS INFRUCTUOUS | 10 |
Recent judgments
- ODISHA POWER GENERATION CORPORATION LTD v. M/S TECHNICHE CONSULTING SERVICE AND ORS — Calcutta High Court (2024-03-19)
- SUNIL SAHA v. UNION OF INDIA & ORS — Calcutta High Court (2024-03-19)
- PROF DR. SRUTI BANDOPADHYAY v. VISVA-BHARATI & ORS — Calcutta High Court (2024-03-19)
- EVEREST INFRA ENERGY LIMITED v. TRANSMISSION (INDIA) ENGINEERS AND ANR. — Calcutta High Court (2024-03-19)
- NATIONAL PLASTO PRODUCTS PRIVATE LIMITED v. THE NEW INDIA ASSURANCE COMPANY LIMITED — Calcutta High Court (2024-03-18)
- HIRANMAY BISWAS v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2024-03-14)
- MAMTAJ BEGAM v. STATE OF WEST BENGAL AND ORS — Calcutta High Court (2024-03-13)
- BABU NANDA MISHRA v. DR.NITIN NAIK AND ORS — Calcutta High Court (2024-03-13)
- SHIVA MAYA SHARMA v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2024-03-13)
- PALMOO BOMZON v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2024-03-13)