MOUSHUMI BHATTACHARYA

661 recorded High Court judgment(s) · 2024–2026

Courts

Telangana High Court

661

DISPOSED OF NO COSTS	281
DISMISSED	134
ORDERED	80
WITHDRAWN	56
DISMISSED FOR DEFAULT	36
ALLOWED NO COSTS	33
DISMISSED AS INFRUCTUOUS	26
DISMISSED AS NON PROSECUTION	5

Suryadevara Sambasiva Rao v. Union of India — Telangana High Court (2026-04-24)
M/s. Chitralayam Entertainment LLP., v. M/s. People Media Factory, LLP, — Telangana High Court (2026-04-10)
Arvind Kumar Raghuvanshi v. M/s Hitha Design Science Private Limited — Telangana High Court (2026-04-10)
Arvind Kumar Raghuvanshi v. M/s. Viswa Initriors Private Ltd — Telangana High Court (2026-04-10)
Smt. S. Haritha v. Sri Mohammed Jafarul Hasan Irfan, — Telangana High Court (2026-03-26)
M/s. WTA Studios Pvt. Ltd v. M/s.Profolo Platforms Pvt. Ltd — Telangana High Court (2026-03-26)
Bala Praveen v. Rajanikanth Vasista — Telangana High Court (2026-03-26)
Smt. S. Haritha v. Sri Mohammed Jafarul Hasan Irfan — Telangana High Court (2026-03-26)
M/S. Legend Estates Private Ltd v. Smt. Bandaru Pushpalatha — Telangana High Court (2026-03-26)
Smt. S. Haritha v. Sri Mohammed Jafarul Hasan Irfan — Telangana High Court (2026-03-26)