LexMOUSHUMI BHATTACHARYA,B.R.MADHUSUDHAN RAO
160 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 160 |
Disposal nature
| DISPOSED OF NO COSTS | 51 |
| DISMISSED | 51 |
| WITHDRAWN | 30 |
| DISMISSED FOR DEFAULT | 14 |
| ALLOWED NO COSTS | 7 |
| DISMISSED AS INFRUCTUOUS | 5 |
| CLOSED NO COSTS | 2 |
Recent judgments
- J.D. Amar Dutt v. The Hyderabad Metropolitan Development Authority — Telangana High Court (2025-12-03)
- The Superintending Engineer v. M/s Janapriya Engineers Syndicate Limited — Telangana High Court (2025-12-03)
- SRI. SYED ABDULLA v. The State of Telangana — Telangana High Court (2025-12-03)
- G.V. Pratap Reddy v. Maddhi Divakar Reddy — Telangana High Court (2025-12-03)
- Mutyala Anjaneyulu v. Smt.M. Renuka — Telangana High Court (2025-09-18)
- Sri.Sunil Kumar Nair v. Smt.Milli Sunil Kumar Nair — Telangana High Court (2025-09-18)
- Shujahat Hussain v. Smt. Sidra Hussain Shujahat — Telangana High Court (2025-09-09)
- Sri Bommi Narasimha Sankeerth Reddy v. Smt. Neelima Vanguru — Telangana High Court (2025-08-19)
- K. Bala Vishnu Raju v. Emmar Hills Township Private Limited. — Telangana High Court (2025-08-19)
- K. Bala Vishnu Raju v. Emmar India Limited — Telangana High Court (2025-08-19)