MOUSHUMI BHATTACHARYA, ANIRUDDHA ROY

21 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• MURARI SARDAR v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-29)
• SAMIR GHOSH v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-10-28)
• MANIK NASKAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-10-28)
• LALTU MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-28)
• GAUR GAYEN @ SANU GAYEN v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-28)
• CHADU @ CHANDU MANDAL v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-28)
• TARAK SARKAR AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-28)
• ASHOKE DUTTA v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-28)
• SAGAR NATH@BABON v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-28)
• SK. ABDUL JABBAR @ SK. ABDUL JABBAS v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-28)