MOOL CHAND TYAGI

58 recorded High Court judgment(s) · 2025–2026

Courts

Gujarat High Court

53-ALLOWED / GRANTED @ ADM.STAGE	12
39-RULE DISCHARGED/DISMISSED @ FH	11
46-ANY OTHER MODE @ FH	8
47-DISPOSAL IN ANY OTHER MODE FH	7
56-DISPOSED AT ADMISSION STAGE	7
33-CA DISPOSED OF	5
26-DISMISSED @ ADM.STAGE	2
44-PARTLY ALLOWED @ FH	2

NEW INDIA ASSURANCE COMPANY LTD v. ABRAHAMBHAI KOSHYA — Gujarat High Court (2026-04-22)
THE NEW INDIA ASSURANCE CO. LTD. v. GIGANBHAI DANABHAI @ NATUBHAI MUCHAL — Gujarat High Court (2026-04-20)
RAJUBHA PRUTHAVIRAJ VAGHELA v. NAGJIBHAI @NAGUBHA SAJANBHAI VAGHELA (SINCE DECEASED THROUGH LHRS) — Gujarat High Court (2026-04-07)
SUBHASHBHAI KALUBHAI NISRATA v. ANKULKUMAR MANUBHAI PATEL — Gujarat High Court (2026-04-02)
RAHULBHAI RAMESHBHAI HIRPARA v. LH OF DECD GOVINDBHAI MULJIBHAI AJANI PRABHABEN GOVINDBHAI AJANI — Gujarat High Court (2026-03-05)
HASMUKHBHAI BHULABHAI PATEL v. MAYUR HASMUKHBHAI PATEL — Gujarat High Court (2026-03-05)
PRAVINABEN JASMINBHAI VAVAIYA v. LH OF DECD GOVINDBHAI MULJIBHAI AJANI PRABHABEN GOVINDBHAI AJANI — Gujarat High Court (2026-03-05)
RAMESHBHAI JADAVBHAI HIRPARA v. LH OF DECD GOVINDBHAI MULJIBHAI AJANI PRABHABEN GOVINDBHAI AJANI — Gujarat High Court (2026-03-05)
ORIENTAL INSURANCE CO LTD v. CHIMANBHAI AMBALAL PATEL — Gujarat High Court (2026-02-26)
NATIONAL INSURANCE COMPANY LTD v. RAJENDRASINH MAHIPATSINH JADEJA EXPIRED — Gujarat High Court (2026-02-26)