MOOL CHAND GARG

379 recorded High Court judgment(s) · 2006–2015

Courts

Disposal nature

Recent judgments

• VAISHALI INTERNATIONAL SCHOOL v. E.P.F APPELLATE TRIBUNAL & ORS — Delhi High Court (2015-05-22)
• DEVI SHANKAR SHARMA v. STATE & ORS — Delhi High Court (2011-04-08)
• MASTER SAGAR GARG THRU HIS FAT v. THE ORIENTAL INSURANCE CO. LTD — Delhi High Court (2011-04-08)
• UOI v. NARULA UDYOG (INDIA) P.LTD. — Delhi High Court (2011-04-07)
• NATIONAL INSURANCE CO. LTD v. BHIM SINGH & ORS — Delhi High Court (2011-04-05)
• THE PUNJAB EXCHANGE LTD. v. RAJDHANI GRAINS JAGGERY EXCHANGE LTD&ANR — Delhi High Court (2011-04-05)
• YOGESH DUGGAL & ORS. v. STATE & ORS. — Delhi High Court (2011-03-31)
• M.C.D. v. M/S RAVI BUILDERS — Delhi High Court (2011-03-29)
• MAMTA & ORS. v. UOI — Delhi High Court (2011-03-28)
• HARVINDER KAUR & ORS v. UNION OF INDIA — Delhi High Court (2011-03-28)