MOKSHA KHAJURIA KAZMI

2,562 recorded High Court judgment(s) · 2022–2026

Courts

High Court of J&K and Ladakh

2562

Disposed Off	878
DISMISSED FOR NON PROSECUTION	786
Dismised	350
Disposed Off as Withdrawn	325
Transferred CAT SRINAGAR	117
Dismissed as Infractuous	102
Transfer to Armed Forces Tribunal Bench	4

ASIMA NAWAZ AND ANOTHER v. UNION TERRITORY OF J AND K TH.PR.SECRETARY TO HOME AND OTHERS — High Court of J&K and Ladakh (2026-04-03)
SHAMIM AHMAD LAHARWAL v. UNION TERRITORY OF J AND K AND ORS. (GENERAL ADMINISTRATION DEPARTMENT) — High Court of J&K and Ladakh (2026-04-03)
NOOR MOHD SHEIKH AND ANOTHER v. UNION TERRITORY OF J AND K AND OTHERS (POLICE / HOME) — High Court of J&K and Ladakh (2026-04-03)
ABDUL RAHIM DAR AND OTHERS v. UNION TERRITORY OF J AND K AND OTHERS (IRRIGATION AND FLOOD CONTROL) — High Court of J&K and Ladakh (2026-04-03)
SAKIA MAQBOOL AND ANOTHER v. UNION TERRITORY OF J AND K AND OTHERS (POLICE / HOME) — High Court of J&K and Ladakh (2026-04-02)
NISHA DEVI v. UNION TERRITORY OF J AND K AND OTHERS (HOME / POLICE) — High Court of J&K and Ladakh (2026-04-02)
AASIF AHMAD WANI v. UNION TERRITORY OF J AND K AND ORS. (HOME) — High Court of J&K and Ladakh (2026-04-02)
NAYEEM HASSAN HAJAM v. UNION TERRITORY OF J AND K AND ORS. (HOME) — High Court of J&K and Ladakh (2026-04-02)
MOHD AMIR KHAN v. UNION TERRITORY OF J AND K (HOME) AND ORS — High Court of J&K and Ladakh (2026-04-02)
MAJID REHMAN TH.HIS SISTER v. UNION TERRITORY OF J AND K (HOME) AND ORS — High Court of J&K and Ladakh (2026-04-02)