MOKSHA KHAJURIA KAZMI

149 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• AB RASHID AND OTHERS v. UT OF J AND K TH. COMMISSIONER SECRETARY REVENUE DEPTT. JAMMU AND OTHERS — High Court of J&K and Ladakh (2024-06-07)
• M/S SP SINGLA CONSTRUCTIONS PVT LTD v. U T OF J AND K TH COMMISSIONER SECRETARY SALES TAX DEPTT JAMMU AND ANOTHER — High Court of J&K and Ladakh (2024-06-06)
• SHAKEELA AND OTHERS v. UT OF J AND K TH. COMMISSIONER SECRETARY TO GOVERNMENT FINANCE DEPARTMENTJAMMU AND OTHERS — High Court of J&K and Ladakh (2024-06-06)
• STANZIN ITZES CHOSKET v. U T OF J AND K TH COMMISSIONER SECRETARY GAD AND OTHERS HCOURT — High Court of J&K and Ladakh (2024-06-06)
• BHUPINDER SINGH v. JAMMU AND KASHMIR BANK LTD. AND OTHERS — High Court of J&K and Ladakh (2024-06-06)
• ASHISH KUMAR AND OTHERS v. U T OF J AND K TH COMMISSIONER SECRETARY HEALTH AND MEDICAL EDUCATION DEPARTMENT AND OTHERS — High Court of J&K and Ladakh (2024-06-03)
• USHMA SYAL AND OTHERS v. U T OF J AND K TH COMMISSIONER SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT AND OTHERS — High Court of J&K and Ladakh (2024-06-03)
• MOHD ZULFRAZ v. UT OF J AND K TH SECRETARY LAW, JUSTICE AND PARLIAMENTARY AFFAIRS AND OTHERS — High Court of J&K and Ladakh (2024-06-03)
• FINANCIAL COMMISSIONER REVENUE AND ORS v. TARIF HUSSAIN SHAH — High Court of J&K and Ladakh (2024-05-09)
• MUKESH KUMAR v. J AND K SERVICES SELECTION BOARD JAMMU TH ITS SECRETARY AND OTHERS — High Court of J&K and Ladakh (2024-05-06)