MOKSHA KHAJURIA KAZMI

1,439 recorded High Court judgment(s) · 2022–2026

Courts

High Court of J&K and Ladakh

1439

Disposed Off	647
Dismissed for Non Prosecution	378
Dismissed as Withdrawn	186
Dismissed	130
Transferred to Central Administrative Tribunal, Jammu Bench	54
Dismissed as Infractuous	43
Transfer to Armed Forces Tribunal Bench, Jammu	1

VISHWINDER DEV AND ANOTHER v. ASHOK SINGH AND OTHERS — High Court of J&K and Ladakh (2026-06-06)
RAJINDER SINGH v. UT OF J AND K TH SECRETARY SHALEEN KABRA IRRIGATION AND FLOOD CONTROL DEPT AND OTHERS — High Court of J&K and Ladakh (2026-06-06)
HARBINDER SINGH v. UNION TERRITORY OF J AND K TH SHO POLICE STATION REHAMBAL UDHAMPUR — High Court of J&K and Ladakh (2026-06-06)
M/S RELIANCE INFRATEL LIMITED v. STATE TH.LABOUR COMMISSIONER AND ORS. — High Court of J&K and Ladakh (2026-06-06)
M/S STAR INFOTECH v. PUNJAB NATIONAL BANK AND ORS. — High Court of J&K and Ladakh (2026-06-06)
INHABITANTS OF VILLAGE KALSIAN,RAJOURI v. STATE TH.SHEEP HUSBANDRY DEPTT.AND ORS. — High Court of J&K and Ladakh (2026-06-06)
THE SATRAYAN MULTIPURPOSE COOP.SOCIETY v. STATE TH.G.A.D.AND ORS. — High Court of J&K and Ladakh (2026-06-06)
MUSHTAQ AHMED SHAN v. UT OF J AND K TH COMMISSIONER SECRETARY, PUBLIC WORKS (R AND B) DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-06-05)
M/S ASHOK STONE CRUSHER THROUGH ITS PROPRIETOR ASHOK MEHTA v. UT OF J AND KTHROUGH COMMISSIONER SECRETARY J AND K FOREST ECOLOGY AND ENVIORMENT DEPTT AND OTHERS — High Court of J&K and Ladakh (2026-06-05)
VISHALI DEVI AND ANOTHER v. UT OF J AND K TH. COMMISSIONER SECRETARY TO GOVERNMENT HOME DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-06-05)