MOHIT S. SHAH, . SHARAD D.DAVE

49 recorded High Court judgment(s) · 2005–2006

Courts

Disposal nature

Recent judgments

• TORRENT POWER AEC LTD. v. KAMALSING TEJASSING ALUVALIYA — Gujarat High Court (2006-04-13)
• ASHWINBHAI HARGOVANDAS GANDHI PROP.ASHWIN JEWELERS v. TORRENT POWER AEC LTD. THR'GENERAL MANAGER(COMMERCIAL — Gujarat High Court (2006-04-13)
• LALITKUMAR JAGJIVANDAS v. TORRENT POWER AEC LTD. — Gujarat High Court (2006-04-13)
• HALIMABIBI WD/O ABDUL AZIZ BHAGALIYA v. MADHYA GUJARAT VIJ CO LTD — Gujarat High Court (2006-04-13)
• TORRENT POWER AEC LTD. v. ANIL JAIN — Gujarat High Court (2006-04-13)
• MOHINDERPAUL BUTIRAM GUPTA v. MANAGER TORRENT POWER AEC LTD. — Gujarat High Court (2006-04-13)
• IQBAL AHMAD BARKATALI SAIYED v. TORRENT POWER AEC CO LTD — Gujarat High Court (2006-04-13)
• ASHOK MADHUBHAI GADHIA v. DAKSHIN GUJARAT VIJ COMPANY LTD — Gujarat High Court (2006-04-13)
• TORRENT POWER AEC LTD. v. GAYATRI INTERMEDIATES PVT LTD — Gujarat High Court (2006-04-13)
• SWAMINARAYAN GURUKUL v. DEPUTY ENGINEER ( O & M) — Gujarat High Court (2006-04-13)