MOHIT S. SHAH, . RAVI R.TRIPATHI

62 recorded High Court judgment(s) · 2007–2008

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	25
35-ANY OTHER MODE @ ADM.STAGE	18
26-DISMISSED @ ADM.STAGE	9
(unspecified)	5
46-ANY OTHER MODE @ FH	2
44-PARTLY ALLOWED @ FH	1
39-RULE DISCHARGED/DISMISSED @ FH	1
42-RULE DISCHARGED @ FH	1

SUMANBHAI JAGJIVANDAS KARIYA v. DISTRICT COLLECTOR — Gujarat High Court (2008-12-30)
MITABEN HASMUKHABHAI BALDEV v. RAJKOT MUNICIPAL CORPORATION — Gujarat High Court (2008-12-30)
MANISHA PHARMO PLAST PVT LTD v. UNION OF INDIA — Gujarat High Court (2008-12-19)
YOGESH M.VYAS v. REGISTRAR — Gujarat High Court (2008-11-14)
COMMISSIONER OF CUSTOMS v. JHUNJHUNWALA VANASPATI LTD. — Gujarat High Court (2008-07-04)
PRAMODKUMAR v. INFORMATION AND LIBRARY NETWORK CENTRE (INFLIBNET) — Gujarat High Court (2008-05-14)
GENERAL LABOUR ORGANISATION v. GOODLASS NEROLAC PAINTS — Gujarat High Court (2008-05-13)
GOODLASS NEROLAC PAINTS LTD v. GENERAL LABOUR ORGINISATION — Gujarat High Court (2008-05-13)
KADRI RASAM MIYA BAKSHU MIYA v. GOSALIYA HASANBHAI KASAMBHAI — Gujarat High Court (2008-05-08)
UPENDRABHAI SHANTILAL MANIAR v. SHETH SHRI MORARJIBHAI DHANJIBHAI PADIYA — Gujarat High Court (2008-05-06)