MOHIT S. SHAH, . K.M.MEHTA

29 recorded High Court judgment(s) · 2006–2006

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	10
26-DISMISSED @ ADM.STAGE	10
46-ANY OTHER MODE @ FH	3
39-RULE DISCHARGED/DISMISSED @ FH	3
44-PARTLY ALLOWED @ FH	1
35-ANY OTHER MODE @ ADM.STAGE	1
(unspecified)	1

STATE OF GUJARAT THROUGH THE CHIEF SECRETARY TO GOVT. v. P.J.PATEL ASST.SECRETARY TO HON'BLE THE CHIEF JUSTICE — Gujarat High Court (2006-10-10)
STATE OF GUJARAT THE SECRETARY v. P J PATEL — Gujarat High Court (2006-10-10)
SALMABANU ABDUL RAZAK KURESHI v. LALITBHAI LAXMISHANKAR DAVE — Gujarat High Court (2006-10-09)
GUJARAT STATE ROAD TRANSPORT CORPORATION v. RAJESHBHAI BHAILALBHAI PATEL — Gujarat High Court (2006-10-03)
UBNITED INDIA INSURANCE CO LTD v. REKHABEN HARSHADBHAI PATEL — Gujarat High Court (2006-09-29)
UNITED INDIA INSURANCE CO. LTD v. DHANLAXMIBEN SATISHBHAI BHAGAT(PATEL) — Gujarat High Court (2006-09-18)
SURPAL VESTABHAI BHABOR v. MUSABHAI AHMEDBHAI KANUGA — Gujarat High Court (2006-09-18)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. v. HEIRS AND L.R. OF DECEASED BHARATBHAI D. DUBARIYA — Gujarat High Court (2006-09-06)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. v. CHAMPABEN @ CHOCHIBEN JERAMBHAI HAPALIYA — Gujarat High Court (2006-09-06)
RASHMIKANT GOPALDAS SHAH v. UMASHANKER JAGANNATHPRASAD DUBEY — Gujarat High Court (2006-09-05)