MOHIT S. SHAH, . K.A.PUJ

271 recorded High Court judgment(s) · 2002–2008

Courts

Gujarat High Court

271

46-ANY OTHER MODE @ FH	118
26-DISMISSED @ ADM.STAGE	66
38-RULE ABSOLUTE/ALLOWED @ FH	40
35-ANY OTHER MODE @ ADM.STAGE	28
39-RULE DISCHARGED/DISMISSED @ FH	16
42-RULE DISCHARGED @ FH	1
41-COMPROMISE @ FH	1
56-DISPOSED AT ADMISSION STAGE	1

NAVINCHANDRA JIVANLAL PATEL v. O.L. OF ARUN MILLS CO. LTD. — Gujarat High Court (2008-10-23)
MAHENDRA BAPALAL PATEL v. O.L. OF SARANGPUR COTTON MILLS — Gujarat High Court (2008-10-23)
GOVINDBHAI AMRATLAL PATEL v. O.L. OF GUJARAT STATE TEXTILE CORPORATION LTD. — Gujarat High Court (2008-10-23)
LAVE NARENDRASINHJI JAGATSINH-JI VAGHELA v. O.L. OF KALOL MILLS LTD. — Gujarat High Court (2008-10-23)
KAUSHIKBHAI JAYANTILAL PATEL v. O.L. OF GUJARAT STATE TEXTILE CORPORATION LTD. — Gujarat High Court (2008-10-23)
MANUBHAI TRIBHOVANDAS PATEL v. O.L.OF ARYODAYA SPG.& MFG.MILL — Gujarat High Court (2008-10-23)
VINODCHANDRA AMRITLAL VAKHARIA v. O.L.OF NAVJIVAN MILLS CO.LTD. — Gujarat High Court (2008-10-23)
CHAMPAKLAL PURSOTTAMDAS MODI v. O.L. OF VIVEKANAND MILLS LTD. — Gujarat High Court (2008-10-23)
RATILAL AMBALAL MODI v. O.L.OF ARYODAYA GIN.& MFG.CO.L — Gujarat High Court (2008-10-23)
DR.UTKARSH SHATAVART PRUTHURAI MEHD. v. O.L. OF OMEX INVESTORS LTD. — Gujarat High Court (2008-10-23)