MOHIT S. SHAH, . HARSHA DEVANI

57 recorded High Court judgment(s) · 2006–2008

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	20
46-ANY OTHER MODE @ FH	16
26-DISMISSED @ ADM.STAGE	15
39-RULE DISCHARGED/DISMISSED @ FH	4
35-ANY OTHER MODE @ ADM.STAGE	2

JENAJI VIRAJI THAKOR SINCE DECD. THRO LRS. v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2008-12-30)
PRAHLADBHAI TRIKAMBHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2008-12-30)
DINESHBHAI RAMABHAI PARJAPATI POA OF RAMABHAI ISHWARBHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2008-12-30)
RATIBHAI MANILAL v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2008-12-30)
PUNJAJI GABHAJI THAKOR SINCE DECD. THRO LRS. v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2008-12-30)
PATEL RAMANBHAI NATHABHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2008-12-30)
RAJESHRI BALVANTSINH v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2008-12-30)
BHULAJI PUNJAJI THAKOR v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2008-12-30)
VASAJI KANAJI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2008-12-30)
SHREEJIKRUPA BUILDCON LIMITED v. NAVSARI AGRICULTURAL UNIVERSITY — Gujarat High Court (2008-12-29)