MOHIT S. SHAH, . H.B.ANTANI

56 recorded High Court judgment(s) · 2006–2007

Courts

Gujarat High Court

35-ANY OTHER MODE @ ADM.STAGE	44
38-RULE ABSOLUTE/ALLOWED @ FH	5
26-DISMISSED @ ADM.STAGE	3
46-ANY OTHER MODE @ FH	2
33-CA DISPOSED OF	1
39-RULE DISCHARGED/DISMISSED @ FH	1

BALKRISHNA M. PATEL PRESIDENT - DABHOI CITY v. STATE OF GUJARAT THRO' THE SECRETARY — Gujarat High Court (2007-06-14)
JIVABHAI DINABHAI PATEL v. STATE OF GUJARAT THR' ADDITIONAL SECRETARY — Gujarat High Court (2007-06-14)
KAUSHIKKUMAR KANUBHAI PATEL v. THE AUTHORIZED OFFICER & CO-OPERATION OFFICER — Gujarat High Court (2007-06-14)
PANDYA MAHENDRAKUMAR AMBALAL v. ELLECTION OFFICER- AMBAJI GRAM PANCHAYAT — Gujarat High Court (2007-06-11)
DIGANT INDRAVADAN DAVE v. UNION OF INDIA — Gujarat High Court (2007-05-11)
SUPER MULTI COLOUR PRINTER PVT. LTD., v. BHARAT SANCHAR NIGAM LIMITED, — Gujarat High Court (2007-05-11)
JETHABHAI MAGANBHAI SENMA v. STATE OF GUJARAT — Gujarat High Court (2007-05-11)
LAXMANBHAI SOMABHIA SENMA v. STATE OF GUJARAT — Gujarat High Court (2007-05-11)
PRAHLADJI RAMTUJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2007-05-11)
SHRUTBANDHU H. POPAT v. STATE OF GUJARAT — Gujarat High Court (2007-05-11)