MOHIT S. SHAH, . D.H.WAGHELA

268 recorded High Court judgment(s) · 2004–2008

Courts

Gujarat High Court

268

46-ANY OTHER MODE @ FH	217
26-DISMISSED @ ADM.STAGE	24
38-RULE ABSOLUTE/ALLOWED @ FH	16
35-ANY OTHER MODE @ ADM.STAGE	7
39-RULE DISCHARGED/DISMISSED @ FH	4

SHRI GUJARAT VALAND SEVA SANGH v. CHARITY COMMISSIONER — Gujarat High Court (2008-09-01)
SARVAJANIK KELAVANI MANDAL v. HEMCHANDRACHARYA NORTH GUJARAT UNIVERSITY — Gujarat High Court (2008-08-27)
GNANYOG EDUCATION AND WELFARE TRUST. THRO.JOINT SECRETARY v. STATE OF GUJARAT THRO.THE SECRETARY — Gujarat High Court (2008-08-22)
TRISUN CHEMICAL INDUSTRIES LTD v. UNION OF INDIA THROUGH SECRETARY — Gujarat High Court (2008-08-06)
COMPETENT AUTHORITY & ADDITIONAL COLLECTOR (ULC) v. LAXMANBHAI K CHOKSHI — Gujarat High Court (2008-08-05)
M L GANDHI HIGHER EDUCATION SOCIETY - THRO VICE-PRESIDENT v. HEMCHANDRACHARYA NORTH GUJARAT UNIVERSITY — Gujarat High Court (2008-08-05)
KANJIBHAI BHAVANBHAI DESAI v. KUTRA PARABADI TRUST — Gujarat High Court (2008-08-01)
HARISHKUMAR NARHARILAL VAIDYA v. STATE OF GUJARAT — Gujarat High Court (2008-07-25)
DR SHAIL ABHAY VASAVADA v. CHAIRMAN — Gujarat High Court (2008-07-18)
DILIP C SHAH v. VEER NARMAD SOUTH GUJARAT UNIVERSITY — Gujarat High Court (2008-07-18)