MOHIT S. SHAH, . D.A.MEHTA

408 recorded High Court judgment(s) · 2001–2004

Courts

Gujarat High Court

408

46-ANY OTHER MODE @ FH	227
35-ANY OTHER MODE @ ADM.STAGE	120
38-RULE ABSOLUTE/ALLOWED @ FH	34
42-RULE DISCHARGED @ FH	13
39-RULE DISCHARGED/DISMISSED @ FH	4
29-COMPROMISE @ ADM.STAGE	3
40-WITHDRAWN @ FH	2
26-DISMISSED @ ADM.STAGE	2

I C TEXTILES LIMITED v. STATE OF GUJARAT — Gujarat High Court (2004-11-26)
GUJARAT SECURITY & GUARDS SERVICES v. OIL & NATURAL GAS CORPORATION LTD — Gujarat High Court (2004-09-10)
VASANT CINEMA v. STATE OF GUJARAT — Gujarat High Court (2004-09-03)
SPG ENTERPRISE THROUGH SOLE PROPRIETOR v. STATE OF GUJARAT — Gujarat High Court (2004-09-03)
ASHOK METAL CORPORATION v. COMMISSIONER OF CUSTOMS (PREVENTION) — Gujarat High Court (2004-09-01)
SWETA EXPORTS v. UNION OF INDIA THRO' JOINT SECRETARY — Gujarat High Court (2004-09-01)
M/S. ESCOL ELECTROMECH LTD., A CO. HAVING ITS REGISTERED v. . — Gujarat High Court (2004-09-01)
DHARMENDRA TEXTILE PROCESSORS v. UNION OF INDIA — Gujarat High Court (2004-08-31)
ASHOK LEYLAND FINANCE LTD v. SALES TAX OFFICER-I CLASS-I, DIVISION 21 — Gujarat High Court (2004-08-25)
RATILAL H. NAYAK v. UNION OF INDIA — Gujarat High Court (2004-08-19)