MOHIT S. SHAH, . A.M.KAPADIA

165 recorded High Court judgment(s) · 2003–2004

Courts

Gujarat High Court

165

46-ANY OTHER MODE @ FH	94
38-RULE ABSOLUTE/ALLOWED @ FH	34
35-ANY OTHER MODE @ ADM.STAGE	22
42-RULE DISCHARGED @ FH	5
39-RULE DISCHARGED/DISMISSED @ FH	5
(unspecified)	1
26-DISMISSED @ ADM.STAGE	1
33-CA DISPOSED OF	1

DR. K.M. SHAH v. DY. C.I.T. — Gujarat High Court (2004-05-07)
TEXEL INDUSTRIES LTD. v. DY.SALES TAX COMMISSIONER (APPEALS) — Gujarat High Court (2004-05-06)
SHANTI PRAKASH DYEING & PRINTING MILLS PVT. LTD. v. UNION OF INDIA — Gujarat High Court (2004-05-06)
PADMAVATI TUBES v. UNION OF INDIA — Gujarat High Court (2004-05-06)
PRAVINKUMAR SUKHIAL JAISWAL v. STATE OF GUJARAT — Gujarat High Court (2004-05-05)
M/S. BHARAT YATRA SANGH v. STATE OF GUJARAT — Gujarat High Court (2004-05-05)
SHAILESH R PATEL PROP. S.K.JEWELLERS v. UNION OF INDIA — Gujarat High Court (2004-05-05)
RAMESHCHANDRA JAYANTILAL VYAS v. STATE OF GUJARAT — Gujarat High Court (2004-05-05)
COMMISSIONER OF WEALTH-TAX v. ABDULSAEED ABDULHAMID PATEL — Gujarat High Court (2004-05-05)
COMMISSIONER OF CUSTOMS v. RASILABEN H RATHOD — Gujarat High Court (2004-05-05)