MOHIT S. SHAH

1,186 recorded High Court judgment(s) · 1996–2007

Courts

Gujarat High Court

1186

38-RULE ABSOLUTE/ALLOWED @ FH	465
46-ANY OTHER MODE @ FH	214
35-ANY OTHER MODE @ ADM.STAGE	209
39-RULE DISCHARGED/DISMISSED @ FH	142
42-RULE DISCHARGED @ FH	69
26-DISMISSED @ ADM.STAGE	52
44-PARTLY ALLOWED @ FH	7
(unspecified)	6

ADMINISTRATOR, TEJAS VIDYALAYAATMAJYOTI v. ASHA SRIVASTAVA — Gujarat High Court (2007-11-30)
PR GADIGI v. INDIAN PETROCHEMICALS CORPORATION — Gujarat High Court (2006-10-30)
VASANT PUBLIC EDUCATION TRUST v. REGIONAL PROVIDENT FUND COMMISSIONER — Gujarat High Court (2006-08-04)
J.B.MEHTA v. AMRELI DISTRICT PANCHAYAT — Gujarat High Court (2006-06-26)
VARIA CHINUBHAI v. VADODRA MUNI.CORPORATION & ORS — Gujarat High Court (2006-06-26)
PRAKASH MARVARI v. MUNICIPAL CORPORATION BARODA — Gujarat High Court (2006-06-26)
ML RANA v. ONGC & ORS — Gujarat High Court (2006-06-26)
PRAKASHBHAI M.MARVADI v. MUNI. CORPORATION OF BARODA — Gujarat High Court (2006-06-23)
STATE OF GUJARAT v. HARIBHAI G VEGDA — Gujarat High Court (2006-06-22)
NATWARLAL H PATEL v. STATE OF GUJARAT — Gujarat High Court (2006-06-22)