MOHIT KUMAR SHAH, . SONI SHRIVASTAVA

88 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• RAHUL KUMAR @ FURRI @ FUGGI v. THE STATE OF BIHAR — Patna High Court (2026-02-17)
• HARE RAM YADAV v. The State of Bihar — Patna High Court (2026-02-17)
• Vijay Kumar Singh v. The Union of India — Patna High Court (2026-01-22)
• Kusheswari Devi v. The State of Bihar — Patna High Court (2025-12-24)
• RAJESH MUKHIYA v. The State of Bihar — Patna High Court (2025-12-18)
• Rajendra Kumar Thakur v. Mr. Brijesh Mehrotra, The State of Bihar — Patna High Court (2025-12-18)
• Md. Mumataz Ansari @ Md. Mumtaj Anshari @ Mumtaj v. The Union of India through the National Investigation Agency — Patna High Court (2025-12-18)
• Manju Devi v. The State of Bihar — Patna High Court (2025-12-17)
• KUNDAN KUMAR @ MANIKANT SINHA @ KUNDAN AMBASTHA v. The State of Bihar — Patna High Court (2025-12-10)
• Shyamlal Manjhi v. The State of Bihar — Patna High Court (2025-12-10)