MOHIT KUMAR SHAH,. SHAILENDRA SINGH

90 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• The Union of India v. Anil Kumar Sinha — Patna High Court (2026-01-22)
• Abhishek Kumar v. The Union of India — Patna High Court (2025-12-16)
• The Union of India v. Md. Salim Akthar Ansari — Patna High Court (2025-12-16)
• Sandeep Kumar v. The Union of India — Patna High Court (2025-12-16)
• Smt. Shakuntala Tiwary v. The Union of India — Patna High Court (2025-12-16)
• The Union of India v. Jagat Prasad — Patna High Court (2025-12-16)
• The Regional Director, Gujarat Regional Office, Employees State Insurance Corporation v. The Union of India — Patna High Court (2025-12-16)
• Surendra Ram v. The State of Bihar — Patna High Court (2025-11-12)
• Bhushan Sada v. The State Of Bihar — Patna High Court (2025-11-12)
• Yogendra Das v. The State of Bihar — Patna High Court (2025-11-12)