LexMOHIT KUMAR SHAH,. RAKESH KUMAR
188 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 188 |
Disposal nature
| DISMISSED | 111 |
| ALLOWED | 59 |
| WITHDRAWN | 11 |
| DISPOSED | 5 |
| D.F.D. FOR NON APPEARANCE | 1 |
| DISPOSAL WITH OBSERVATION | 1 |
Recent judgments
- Munni Kumari @ Munni Devi v. The State Of Bihar and Ors — Patna High Court (2017-12-20)
- Kaila Yadav @ Balram Yadav v. The State Of Bihar — Patna High Court (2017-12-19)
- Ashok Yadav v. The State Of Bihar — Patna High Court (2017-12-19)
- Lal Yadav v. The State Of Bihar — Patna High Court (2017-12-19)
- Birendra Yadav v. The State Of Bihar — Patna High Court (2017-12-19)
- Nageshwar Yadav and Ors. v. The State Of Bihar — Patna High Court (2017-12-19)
- Dukhan Yadav v. The State Of Bihar — Patna High Court (2017-12-19)
- AJAY PASWAN @ TIRWAN PASWAN v. THE STATE OF BIHAR — Patna High Court (2017-12-18)
- JAI ISHWAR PASWAN v. THE STATE OF BIHAR — Patna High Court (2017-12-18)
- GANI SINGH v. THE STATE OF BIHAR — Patna High Court (2017-12-18)