MOHIT KUMAR SHAH,. RAJAN GUPTA

758 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• Chhotiya Constructions Pvt. Ltd., v. The State of Bihar — Patna High Court (2022-09-12)
• Court on its Own motion on the letter dt. 18.11.2021 from the District and Sessions Judge v. The State of Bihar — Patna High Court (2022-09-12)
• Surya Alloy Industries Limited v. The Union of India — Patna High Court (2022-08-31)
• M/s Associated Cement Co. Ltd., v. The State of Bihar — Patna High Court (2022-08-31)
• Smt. Indu Devi @ Indu Devi v. The State Of Bihar and Ors — Patna High Court (2022-08-31)
• Amiteshwar Dayal v. The State of Bihar — Patna High Court (2022-08-31)
• The State of Bihar v. Wakil Paswan — Patna High Court (2022-08-31)
• Surya Alloy Industries Limited v. The Union of India — Patna High Court (2022-08-31)
• M/s Sona Biscuits Limited v. The State Of Bihar and Ors — Patna High Court (2022-08-03)
• PLANIN Innovation and Consultancy Services Pvt. Ltd. v. The State of Bihar — Patna High Court (2022-08-03)