MOHIT KUMAR SHAH,. PRAVEEN KUMAR

39 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Subrat Kumar Jena v. The Union of India — Patna High Court (2026-04-28)
• Guddu Chaudhary v. The State of Bihar — Patna High Court (2026-01-22)
• Indrajeet v. The State of Bihar — Patna High Court (2026-01-22)
• Bhagwan Mistri @ Bhagwan Sharma v. The State of Bihar — Patna High Court (2026-01-22)
• Prince Kumar v. The State of Bihar — Patna High Court (2026-01-22)
• Munni Devi v. The State of Bihar — Patna High Court (2026-01-21)
• Jitendra Kumar v. The State of Bihar — Patna High Court (2026-01-21)
• Santosh Kumar Singh v. The State of Bihar — Patna High Court (2026-01-21)
• Dukhi Sah v. The State of Bihar — Patna High Court (2026-01-21)
• Ziyaul Haque v. The State of Bihar — Patna High Court (2026-01-21)