LexMOHIT KUMAR SHAH
115 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 115 |
Disposal nature
| DISPOSED | 77 |
| WITHDRAWN | 32 |
| DISMISSED | 5 |
| ALLOWED | 1 |
Recent judgments
- Mritunjay Kumar, v. The State of Bihar — Patna High Court (2022-03-04)
- Anmol Sewa a NGO v. The State of Bihar — Patna High Court (2022-03-04)
- Ashok Kumar Suman v. The State of Bihar — Patna High Court (2022-03-04)
- Dinesh Singh v. The State of Bihar — Patna High Court (2022-03-04)
- Manoranjan Kumar v. The Union of India — Patna High Court (2022-03-04)
- Ruby Devi, v. The State of Bihar, — Patna High Court (2022-03-04)
- Akhil Bhartiya Hindi Prakashak Sangh, v. The State of Bihar, — Patna High Court (2022-03-04)
- Amit Kumar Singh v. The State of Bihar — Patna High Court (2022-03-04)
- Shiv Pujan Singh v. The State of Bihar — Patna High Court (2022-03-04)
- Lakhindra Singh v. The State of Bihar — Patna High Court (2022-03-04)