LexMOHIT KUMAR SHAH,. ARUN KUMAR JHA
155 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 155 |
Disposal nature
| DISPOSED | 108 |
| ALLOWED | 21 |
| DISMISSED | 17 |
| PARTLY ALLOWED (DISPOSAL) | 5 |
| DISMISS FOR NON-PROSECUTION | 3 |
| CONVERTED | 1 |
Recent judgments
- The Bihar State Food and Civil Supplies Corporation Ltd. v. Piyus Kumar — Patna High Court (2026-05-23)
- The Bihar State Food and Civil Supplies Corporation Ltd. v. Sanjeev Kumar Singh — Patna High Court (2026-05-23)
- The Bihar State Food and Civil Supplies Corporation Ltd. v. Ram Uday Singh — Patna High Court (2026-05-23)
- The Bihar State Food and Civil Supplies Corporation Ltd. v. Piyus Kumar — Patna High Court (2026-05-23)
- The Bihar State Food and Civil Supplies Corporation Ltd. v. Dinkar Choudhary — Patna High Court (2026-05-23)
- The Bihar State Food and Civil Supplies Corporation Ltd. v. Dinkar Choudhary — Patna High Court (2026-05-23)
- The Bihar State Food and Civil Supplies Corporation Ltd. v. Sanjeev Kumar Singh — Patna High Court (2026-05-23)
- The Bihar State Food and Civil Supplies Corporation Ltd. v. Ram Uday Singh — Patna High Court (2026-05-23)
- M/s Vivaan Enterprises v. The State of Bihar — Patna High Court (2026-05-15)
- Lalan Singh v. Bihar State Warehousing Corporation — Patna High Court (2026-05-14)