MOHIT KUMAR SHAH,. ALOK KUMAR PANDEY

67 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Chandan Prakash Pandey v. The Union of India — Patna High Court (2026-04-03)
• Chandan Prakash Pandey v. The Union of India — Patna High Court (2026-04-03)
• The Union of India v. Shreya — Patna High Court (2026-04-03)
• Soma Ghosh v. The Union of India — Patna High Court (2026-02-24)
• The Union of India v. Rajeev Parihast — Patna High Court (2026-02-24)
• Surendra Kumar v. The State of Bihar — Patna High Court (2026-02-23)
• Vishal Kumar v. The State of Bihar — Patna High Court (2026-02-23)
• Rajmangal Sahani v. The State of Bihar — Patna High Court (2026-02-23)
• Alina Majumdar v. The State of Bihar — Patna High Court (2026-02-23)
• Sunil Kumar Prasad v. The State of Bihar — Patna High Court (2026-02-23)