LexMOHIT KUMAR SHAH
41,443 recorded High Court judgment(s) · 2008–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 41443 |
Disposal nature
| DISPOSED | 19374 |
| BAIL GRANTED | 9071 |
| DISMISSED | 6442 |
| ALLOWED | 2207 |
| WITHDRAWN | 2073 |
| DISMISS FOR NON-PROSECUTION | 989 |
| D.F.D. FOR NON APPEARANCE | 682 |
| CONVERTED | 348 |
Recent judgments
- Chandan Kumar @ Chandan Kumar Singh v. The State of Bihar — Patna High Court (2026-05-08)
- Pramod Kumar Singh, v. The State of Bihar — Patna High Court (2026-05-08)
- Jai Mangal Yadav v. The State of Bihar — Patna High Court (2026-05-08)
- Vishwamohan Kumar Sinha v. The State of Bihar and Ors — Patna High Court (2026-05-08)
- Shiv Nandan Yadav v. The State of Bihar and Ors — Patna High Court (2026-05-08)
- Ram Bharosh Kumar v. The State of Bihar — Patna High Court (2026-05-08)
- Seema Kumari v. The State of Bihar, through Sri Pratyaya Amrit, The Additional Chief Secretary, — Patna High Court (2026-05-08)
- Shailesh Kumar Singh, v. The State of Bihar — Patna High Court (2026-05-08)
- Satendra Kumar Yadav @ Satendra Kumar v. The State of Bihar — Patna High Court (2026-05-08)
- Nilesh Kumar v. The State Of Bihar — Patna High Court (2026-05-08)