MOHIT KUMAR SHAH

22 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Awadh Bihari Singh v. The State of Bihar — Patna High Court (2026-01-22)
• Pramod Kumar v. The State of Bihar — Patna High Court (2026-01-22)
• Kumkum Ranjan v. The State of Bihar — Patna High Court (2026-01-22)
• Kumari Sanju v. The State of Bihar through the Additional Chief Secretary, — Patna High Court (2026-01-22)
• Nawnit Kumar v. The State of Bihar — Patna High Court (2026-01-21)
• Anjali Sinha v. The State of Bihar — Patna High Court (2026-01-21)
• The State of Bihar v. Ranjeet Kumar Rajak — Patna High Court (2026-01-21)
• The State of Bihar v. Ranjeet Kumar Rajak — Patna High Court (2026-01-21)
• Raj Kamal v. The State of Bihar — Patna High Court (2026-01-21)
• Jyoti Joshi v. Bihar Public Service Commission — Patna High Court (2026-01-21)