MOHINDER PAL,. SATISH KUMAR MITTAL

32 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• GURDEV SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2011-09-26)
• KARAM SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2011-09-26)
• RISHI v. COLLECTOR, JHAJJAR AND ORS — Punjab & Haryana High Court (2011-09-26)
• BHARAT SANCHAR NIGAM LIMITED v. ESTATE OFFICER AND ORS — Punjab & Haryana High Court (2011-09-26)
• MALKIAT KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2011-09-26)
• POONAM GOEL v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-09-26)
• KRISHAN MOHINDER SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-09-26)
• SHER SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2010-10-08)
• PARMINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2010-09-06)
• STATE OF PUNJAB v. SANTOKH SINGH — Punjab & Haryana High Court (2010-08-27)