MOHINDER PAL,. HEMANT GUPTA

148 recorded High Court judgment(s) · 2002–2018

Courts

Disposal nature

Recent judgments

• CASE ON BOARD AS CWP-6821-CAT/2008 v. CASE ON BOARD AS CWP-6821-CAT/2008 — Punjab & Haryana High Court (2018-11-22)
• ASHWANI KUMAR v. P G I M E R, CHANDIGARH AND ORS. — Punjab & Haryana High Court (2009-03-20)
• CHANDIGARH ADMINISTRATION v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ANR — Punjab & Haryana High Court (2008-07-18)
• DHARAMVIR SHARMA v. PB.UNIVERSITY ETC. — Punjab & Haryana High Court (2008-07-02)
• DALBIR SINGH AND ORS. v. B.S.N.L. AND ANR. — Punjab & Haryana High Court (2008-05-30)
• RAJINDER PAL AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-05-29)
• DR. RANI DEVI v. CHAUDHARY DEVI LAL UNIVERSITY AND ANR. — Punjab & Haryana High Court (2008-05-29)
• GULZAR MASIH MALIK v. UOI & ANR. — Punjab & Haryana High Court (2008-05-27)
• VIJAY SINGH v. STATE OF HARYANA ANDORS. — Punjab & Haryana High Court (2008-05-26)
• KISHNI v. U H B V N L AND ORS. — Punjab & Haryana High Court (2008-05-26)