MOHINDER PAL

1,096 recorded High Court judgment(s) · 1998–2019

Courts

Disposal nature

Recent judgments

• (O&M) VIJAY SINGH ETC. v. LAL CHAND AND ORS — Punjab & Haryana High Court (2019-01-31)
• (O&M) VIJAY SINGH ETC. v. LAL CHAND AND ORS — Punjab & Haryana High Court (2019-01-31)
• PARDUMAN SINGH AND ANR. v. KARTAR KAUR AND ORS. — Punjab & Haryana High Court (2018-10-01)
• SURJIT KAUR v. RAJWINDER SINGH AND ORS. — Punjab & Haryana High Court (2016-08-08)
• JASWINDER KAUR v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2016-05-20)
• RAM PHAL v. GURMUKH SINGH AND ORS — Punjab & Haryana High Court (2016-05-10)
• BHUSHAN KUMAR v. SUKHDEV SINGH — Punjab & Haryana High Court (2016-02-24)
• PURAN SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-02-03)
• JAGTAR SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2016-02-03)
• (O&M)CHAUDHARY CHARAN SINGH HYU. AG. UNI. v. RAM NARAIN — Punjab & Haryana High Court (2016-02-03)