MOHINDER PAL

535 recorded High Court judgment(s) · 2012–2018

Courts

Gujarat High Court

535

38-RULE ABSOLUTE/ALLOWED @ FH	230
39-RULE DISCHARGED/DISMISSED @ FH	65
43-DISMISSED FOR DEFAULT @ FH	63
DISPOSED AS INFRUCTUOUS	35
56-DISPOSED AT ADMISSION STAGE	34
42-RULE DISCHARGED @ FH	32
47-DISPOSAL IN ANY OTHER MODE FH	23
44-PARTLY ALLOWED @ FH	18

T S MATHEW v. STATE OF GUJARAT — Gujarat High Court (2018-12-21)
KEJAL CHINTAN VADZA v. STATE OF GUJARAT — Gujarat High Court (2018-12-21)
NILESH MANOJKUMAR SHETH v. STATE OF GUJARAT — Gujarat High Court (2018-12-21)
NEHA W/O JAYDEEP PATEL v. STATE OF GUJARAT — Gujarat High Court (2018-12-21)
TWISA AJAY MEHTA v. STATE OF GUJARAT — Gujarat High Court (2018-12-21)
DANESHWAR RAMKISHOR PANDEY v. STATE OF GUJARAT — Gujarat High Court (2018-12-21)
HETAL NARANBHAI VALA v. STATE OF GUJARAT — Gujarat High Court (2018-12-21)
AMISHA BHAWANBHAI PARKAR v. STATE OF GUJARAT — Gujarat High Court (2018-12-21)
CHIRAG HARSHADKUMAR BHATT v. STATE OF GUJARAT — Gujarat High Court (2018-12-21)
HARDIKKUMAR RAVINDRAKUMAR BHANSARI v. STATE OF GUJARAT — Gujarat High Court (2018-12-21)